Section 27(3)(h) in Kashmir and Jammu Universities Act, 1969

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(h)The Faculty of Law shall consist of-

(i)Professors of the University, Department of Law ;

(ii)one Reader and one Lecturer of the University, Department of Law nominated by the Vice-Chancellor by rotation according to seniority ;

(iii)five persons elected by the Academic Council for their special knowledge of the subject taught in the Faculty ; and

(iv)three persons not connected with the University, having expert knowledge of Law, co-opted by the Faculty.

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