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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(3) in Kashmir and Jammu Universities Act, 1969

(3)
(a)[Each of the Faculties of Arts] [Substituted by Act VIII of 1970.], Science, Social Sciences, Education and Commerce shall consist of-
(i)the Professors and Readers of the University Departments [ comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'comprised in the Faculty' and 'knowledge in the subject' wherever occurring.] ;
(ii)such Principals of constituent and affiliated colleges of the University concerned as are qualified to teach any subject[ comprising the each Faculty] [ Substituted by Act VIII of 1970 for the words 'comprised in the Faculty' and 'knowledge in the subject' wherever occurring.] ;
(iii)Head of the Department of the constituent colleges, if any, not lower in rank than that of Professors representing each subject [ comprising the each Faculty] [Substituted by Act VIII of 1970 for the words 'comprised in the Faculty' and 'knowledge in the subject' wherever occurring.] ;
(iv)Head of the Department of the affiliated colleges, if any, not lower in rank than that of Professor representing each subject [ comprising the each Faculty] [Substituted by Act VIII of 1970 for the words 'comprised in the Faculty' and 'knowledge in the subject' wherever occurring.] ;
(v)Two persons other than teachers nominated to the faculty by the Academic Council prossessing expert [ knowledge of the subject] [Substituted by Act VIII of 1970 for the words 'comprised in the Faculty' and 'knowledge in the subject' wherever occurring.] [ comprising the Faculty.] [Substituted by Act VIII of 1970 for the words 'comprised in the Faculty' and 'knowledge in the subject' wherever occurring.]
(b)The Faculty of Engineering shall consist of-
(i)Principal of the colleges concerned ;
(ii)Heads of the Departments of the subjects [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] ;
(iii)Professors of the subjects [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] ;
(iv)three persons to be nominated by the Academic Council of the University concerned on account of their possessing expert [knowledge of the subjects] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] or subjects [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.].
(c)The Faculty of Medicine shall consist of-
(i)Principals of the colleges concerned ;
(ii)Head of the Department in each subject [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] ;
(iii)Professors and Associate Professors in each subject [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] ;
(iv)two persons to be nominated by the Academic Council of the University concerned on account of their possessing expert [knowledge of the subject] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] or subject [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.].
(d)The Faculty in Agriculture shall consist of-
(i)Principals of the colleges imparting instruction in the Faculty ;
(ii)Professors teaching the subjects [ comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] ;
(iii)six teachers of the constituent and affiliated colleges imparting instruction in the Faculty to be nominated by the Vice-Chancellor ;
(iv)two person to be nominated by the Academic Council of the University concerned on account of their possessing expert [knowledge of the subject] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] or subjects [comprising the Faculty.] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.]
(e)The Faculty of Oriental Learning shall consist of-
(i)such Head of the Oriental Institutions representing different subjects as are nominated by the Vice-Chancellor ;
(ii)eight persons nominated to the Faculty by the Academic Council on account of their possessing expert [knowledge of the subject] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] or subject [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] at least half of whom will be University Professors, Readers and Principals of affiliated and constituent colleges ;
(iii)three persons possessing special knowledge of subject not otherwise adequately represented on the Faculty to be co-opted by the Faculty.
(f)The Faculty of Unani Medicine shall consist of-
(i)Principals of the colleges imparting instruction in the Faculty ;
(ii)Professors teaching the subject [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] ;
(iii)six teachers of the constituent and affiliated colleges imparting instruction in the Faculty, to be nominated by the Vice-Chancellor ;
(iv)two persons to be nominated by the Academic Council of the University concerned on account of their possessing expert [knowlegdge of the subject] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] or subjects [comprising the Faculty.] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.]
(g)The Faculty of Ayurvedic Medicine shall consist of-
(i)Principals of the colleges imparting instruction in the Faculty ;
(ii)Professors teaching the subject [comprising the Faculty ;] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.]
(iii)six teachers of the constituent and affiliated colleges imparting instruction in the Faculty, to be nominated by the Vice-Chancellor ;
(iv)two persons to be nominated by the Academic Council of the University concerned on account of their possessing expert [knowledge of the subject] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] or subjects [comprising the Faculty.] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.]
(h)The Faculty of Law shall consist of-
(i)Professors of the University, Department of Law ;
(ii)one Reader and one Lecturer of the University, Department of Law nominated by the Vice-Chancellor by rotation according to seniority ;
(iii)five persons elected by the Academic Council for their special knowledge of the subject taught in the Faculty ; and
(iv)three persons not connected with the University, having expert knowledge of Law, co-opted by the Faculty.