Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4)(c) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(c)appointment by transfer after regular recruitment where the Service Rules specifically permit;