Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(8) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005 (8)Main and Check Meters shall have facility to communicate their readings to the State Load Despatch Center on real time basis.
