Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(7) in The Gopalpur Port Rules, 1987 (7)[ Charges for supply of fresh water to ship at anchorage point shall be at the rate of rupees fifty per every one thousand litres or part thereof.
