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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(4)(b) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(b)lands owned, hired or requisitioned by the Central Government for the purpose of naval, military and air force works;