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State of Chattisgarh - Section

Section 1 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

1. Short title, extent commencement and application.

(1)This Act may be called the Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973.
(2)It extends to the whole of Chhattisgarh.
(3)It shall come into force at once,
(4)Nothing in this Act shall apply to,-
(a)lands comprised within a cantonment under the Cantonments Act, 1924 (No. 2 of 1924);
(b)lands owned, hired or requisitioned by the Central Government for the purpose of naval, military and air force works;
(c)lands under the control of railway administration for the purpose of construction and maintenance of works under Chapter III of the India Railways Act, 1890 (No. 9 of 1890).