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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1) in New Town, Kolkata Development Authority Act, 2007

(1)The Development Authority shall prepare a budget estimate for a financial year in such form as may be prescribed at least one month before the commencement of such financial year.Explanation. - "Financial year" shall mean the year commencing on the first day of April.