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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(p) in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008

(p)"secondary network" means a part of CGD network that operates at a pressure below 100 psig (7 bar) and above 1.5 psig (100 mbar) and pipelines forming part of this network shall be called low-Pressure Distribution Mains which shall be designed to ensure uninterrupted supply to tertiary network or to industrial consumers through service lines;