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[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(1) in Uttarakhand Protection of Cow Progeny Act, 2007

(1)Notwithstanding anything contained in any other law for the time being in force, convention or custom to the contrary, no person shall slaughter or cause to be slaughtered or offer or cause to be offered for slaughter -
(a)a cow, or
(b)a cow progeny.