Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1061] [Entire Act]

State of Uttarakhand - Section

Section 3 in Uttarakhand Protection of Cow Progeny Act, 2007

3. Prohibition of Cow slaughter.

(1)Notwithstanding anything contained in any other law for the time being in force, convention or custom to the contrary, no person shall slaughter or cause to be slaughtered or offer or cause to be offered for slaughter -
(a)a cow, or
(b)a cow progeny.