Section 100(iii) in The Punjab Capital (Development and Regulation) Building Rules, 1952

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State of Punjab - Subsection

Section 100(iii) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(iii)Commercial and Warehouse and Industrial Buildings. - Every commercial and warehouse and industrial building shall be provided with water closets in accordance with the requirements of the table given below :-

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State of Punjab - Subsection

Section 100(iii) in The Punjab Capital (Development and Regulation) Building Rules, 1952