Section 71 in The Delhi School Education Rules, 1973
71. Power of Administrator to withdraw from the reserve fund and make payment of managing committee's share of salaries and allowances.
(1)Where the managing committee omits or fails to deposit its share of the salaries and other allowances of the employees of the school, the Administrator may authorise the Director to draw such amount from the reserve fund as would be sufficient to meet the managing committee's share of the salaries and allowances of the employees.(2)The Administrator may also authorise the Director to draw any sum from the reserve fund where such withdrawal from the reserve fund becomes necessary to make any emergent repairs in the buildings of the school or for any other emergent purpose.
