Section 105(4)(i) in The Central Reserve Police Force Rules, 1955
(i)[ by transfer on deputation of officers holding post of Captain in the Army or Assistant Superintendent of Police or Deputy Superintendent of Police in a State or an officer of the National Cadet Corps holding post in the scale of pay not lower than Rs. 700-1,300 or officers of the Home Guards or Civil Defence Organisations holding posts in the scale of pay not lower than Rs. 700-1,300;] [Substituted by G.S.R. 569, dated 18.7.1986. ]