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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997

(1)Except for the State Level Committee the quorum for meeting of every Committee shall not be less than one-third of the total number of members. There shall be no quorum for the State Level Committee.