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State of Madhya Pradesh - Section

Section 10 in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997

10. Quorum.

(1)Except for the State Level Committee the quorum for meeting of every Committee shall not be less than one-third of the total number of members. There shall be no quorum for the State Level Committee.
(2)If there is no quorum at the meeting, the Chairman/Presiding Officer shall adjourn the meeting to such date and time as may be fixed by him.