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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1) in Sanskrit College and University, West Bengal Act, 2015

(1)There shall be the following Faculty Councils for Post-graduate and Undergraduate Studies:-
(a)the Faculty Council for Post-graduate and Undergraduate Studies in Sanskrit;
(b)the Faculty Council for Post-graduate and Undergraduate Studies in Indian Philosophy;
(c)the Faculty Council for Post-graduate and Undergraduate Studies in Linguistics;
(d)the Faculty Council for Post-graduate and Undergraduate Studies and in Comparative Literature;
(e)the Faculty Council for Post-graduate and Undergraduate Studies in Indian Language and Cognitive Science;
(f)the Faculty Council for Post-graduate and Undergraduate Studies in Pali and Prakrit;
(g)the Faculty Council for Post-graduate and Undergraduate Studies in Ancient Indian History;
(h)the Faculty Council for Post-graduate and Undergraduate Studies in Traditional Oriental Learning(ToL);
(i)the Faculty Council for Post-graduate and Undergraduate Studies in Arts: and foreign languages;
(j)any other Faculty Council which may be established by the competent authority in this regard in the manner as provided in the Statutes.