Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(1)(j) in Sanskrit College and University, West Bengal Act, 2015 (j)any other Faculty Council which may be established by the competent authority in this regard in the manner as provided in the Statutes.