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State of Rajasthan - Section

Section 126 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

126. [ [Substituted by Amendment Notification dated 10-6-1980, Rajasthan Gazette, Part VII, dated 18-6-1980, Page 373, w.e.f. 15-4-1980.]

The limit regarding maximum pay and the quantum of advance mentioned in Regulation No. 125 shall automatically be changed whenever any change in made by the State Government in respect of its employees regarding grant of food grain advance.]