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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Madras Presidency - Subsection

Section 41(9) in The Madras City Police Act, 1888

(9)For the purposes of this section-
(a)the words "assembly", "meeting" and "procession" include any assembly, meeting or procession which is open to the public or to any class or portion of the public;
(b)a place in which an assembly or meeting is held may be a public place notwithstanding that it is held in a private place and notwithstanding that admission thereto may have been restricted by ticket or otherwise."