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[Cites 0, Cited by 0] [Section 41(9)] [Section 41] [Entire Act]

Madras Presidency - Subsection

Section 41(9)(a) in The Madras City Police Act, 1888

(a)the words "assembly", "meeting" and "procession" include any assembly, meeting or procession which is open to the public or to any class or portion of the public;