Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 861] [Entire Act]

State of Haryana - Subsection

Section 861(d) in Punjab Jail Manual

(d)the prisoner shall not be handcuffed when she is allowed into the cell-yard.