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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(7) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(7)School of Mathematics, Computers & Information Sciences
(a)Departments of Studies
(i)Department of Mathematics
(ii)Department of Statistics & Actuarial Science
(iii)Department of Computer Science & Informatics
(iv)Department of Library & Information Science
(v)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances
(b)Centre of Studies
(i)Centre for Development of Multi-Media Systems
(ii)Centre for Vedic Mathematical Studies
(iii)Centre for e-Learning Management System
(iv)Centre for e-Governance Research
(v)Centre for S R Ranganathan Library Studies
(vi)Centre for High Performance and Cloud Computing
(vii)Centre for Digital Library Research
(viii)Centre for Fluid Dynamics
(ix)Centre for Geometry
(x)Such other Centres as may be established from time to time under the Statutes and assigned by the Ordinances