Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(13) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(13)Other Adjustments, shall be furnished in Forms, wherever necessary, for instance, Provision for Deaths due to AIDS.Form DDDD(See Regulation 4)Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000Particulars Of Policies Forfeited Or Lapsed In The Last Year Under Review And Of Polices Revived And Reinstated For Full Benefits Classified According To The Year In Which They Were Issued-For The Year Ended 31st March, 20.....(Direct Business plus reinsurance accepted, if any)
    Form Code:
Name of Insurer: Registration Number: Date of registration:
Classification: Business Within India/Total Business  
Classification Code:    
Category: Non-Linked Business   Category Code:
Division:   Division Code:
Sub-Class:   Sub-Class Code:
Group:   Group Code:
    New Business transacted during the year Total business in force at the end of the year
Item No. Description Number of policies Number of lives Sums Assured Annuity p.a. Premium Single Premiums Number of policies Number of lives Sum Assured Annuity p.a. Vested Bonus
(1) (2) (3) (4) (5) (6) (7) (8) (9) (10) (11) (12) (13)
01 Total Before Reinsurance:(a) Regular Premium Contracts;(b) Single Premium Contracts;(c) Other                      
02 Reinsurance ceded(a) Regular Premium Contracts;(b) Single Premium Contracts;(c) Other                      
03 Total After Reinsurance(a) Regular Premium Contracts;(b) Single Premium Contracts;(c) Other                      
Notes To Form DD: