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GroupCode
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(a) CategoryCode 1—Linked Business.—Consisting of InsuranceProducts,—
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(1) in respect ofDivision Code 1—Individual Business, and under eachSub-Class Code—
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(i) withguarantees—with participation in profits:
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A; |
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(ii) with noguarantees—with participation in profits:
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B; |
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(iii) withguarantees—without participation in profits:
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C; |
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(iv) with noguarantees—without participation in profits:
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D; |
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(2) in respect ofDivision Code 2—Group Business, and under each Sub-ClassCode—
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(i) withguarantees—with participation in profits:
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A; |
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(ii) with noguarantees—with participation in profits:
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B; |
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(iii) withguarantees—without participation in profits:
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C; |
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(iv) with noguarantees—without participation in profits:
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D; |
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(b) CategoryCode 2—Non-Linked Business.—Consisting ofInsurance Products,—
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(1) in respect ofDivision Code 1—Individual Business,—
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(I) Sub-Class Code1—Sub-Class-Life Business,—
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(i) withparticipation in profits:
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A; |
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(ii) with deferredparticipation in profits:
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B; |
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(iii) underdiscounted Bonus system:
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C; |
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(iv) withoutparticipation in profits:
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D; |
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(II) Sub-ClassCodes 2, 3—Sub-Class—General Annuity/Pension, as thecase may be,—
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(i) ImmediateAnnuities—with participation in profits:
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A; |
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(ii) ImmediateAnnuities—without participation in profits:
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B; |
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(iii) DeferredAnnuities—with participation in profits:
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C; |
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(iv) DeferredAnnuities—without participation in profits:
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D; |
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(2) in respect ofDivision Code 2—Group Business,—
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(I) Sub-Class Code1—Sub-Class—Life Business, where—
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(i) Premiums areguaranteed for not more than one year:—
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(a) withparticipation in profits:
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A; |
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(b) withoutparticipation in profits;
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B; |
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(ii) Premiums areguaranteed for more than one year:—
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(a) withparticipation in profits:
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C; |
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(b) withoutparticipation in profits:
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D; |
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(II) Sub-ClassCodes 2, 3—Sub-Class—General Annuity/Pension, as thecase may be,—
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(i) ImmediateAnnuities—with participation in profits:
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A; |
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(ii) ImmediateAnnuities—without participation in profits:
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B; |
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(iii) DeferredAnnuities—with participation in profits:
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C; |
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(iv) DeferredAnnuities—without participation in profits:
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D; |
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(c) CategoryCode 3—Health Insurance Business.—Consisting ofInsurance Products,—
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(1) in respect ofDivision Code 1—Individual Business,—
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(I) Sub-Class Code1—Linked Business,—
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(i) withguarantees—with participation in profits:
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A; |
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(ii) with noguarantees—with participation in profits:
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B; |
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(iii) withguarantees—without participation in profits:
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C; |
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(iv) with noguarantees—without participation in profits:
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D; |
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(II) Sub-ClassCode 2—Non-Linked Business,—
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(i) withparticipation in profits:
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A; |
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(ii) with deferredparticipation in profits:
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B; |
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(iii) underdiscounted Bonus system:
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C; |
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(iv) withoutparticipation in profits:
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D; |
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(2) in respect ofDivision Code 2—Group Business,—
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(I) Sub-Class Code3—Linked Business,—
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(i) withguarantees—with participation in profits:
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A; |
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(ii) with noguarantees—with participation in profits:
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B; |
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(iii) withguarantees—without participation in profits:
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C; |
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(iv) with noguarantees—without participation in profits:
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D; |
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(II) Sub-ClassCode 4—Non-Linked Business,—
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(i) Premiums areguaranteed for not more than one year:—
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(a) withparticipation in profits:
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A; |
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(b) withoutparticipation in profits:
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B; |
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(ii) Premiums areguaranteed for more than one year:—
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(a) withparticipation in profits:
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C; |
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(b) withoutparticipation in profits:
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D; |