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State of Assam - Section

Section 64 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

64. Layout and open space.

- Where in a particular area a number of plans for erection of building are coming up or the Authority feels that a layout plan is necessary for guiding the development of a particular area the Authority may prescribe or insist on a layout plan to be approved by the Authority. In all layout plan a minimum of 5% of land is to be reserved for open space / playground.