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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(a) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(a)A candidate must have passed the First Year Science Examination of the Three Years Degree Course (Pass/Hons.) of the University established by Law in India or the Higher Secondary Examination (Science) conducted by a statutory board at the end of 12 years study under 10+2 pattern of Secondary Education or any other examination recognized by the University established by Law in India as equivalent to its First Year T.D.C. Science Examination in all the compulsory subjects and the optional subjects of the Medical Group (Physics, Chemistry and Biology) including English as one of the compulsory subjects, on the last elate of submission of the application.