Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(iii) in The Gujarat Ayurved University Act, 2021 (iii)to deal with all matters relating to Post-Graduate instruction, training and research in various subjects taught in the University or in which training is given research conducted;
