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State of Gujarat - Section

Section 22 in The Gujarat Ayurved University Act, 2021

22. Powers and functions of the Council of Post-graduate Studies and Research.

Subject to the provisions of this Act and the regulations, the Council of Post-Graduate Studies and Research shall exercise following powers and perform the following functions, namely:-
(i)to exercise and control over the academic policy of Post-Graduate Teaching and Research and shall be responsible for the maintenance of standards and quality of Post-Graduate Teaching and Research in different fields of Ayurved;
(ii)to organize and co-ordinate the Post-Graduate instruction, teaching and training in the University area;
(iii)to deal with all matters relating to Post-Graduate instruction, training and research in various subjects taught in the University or in which training is given research conducted;
(iv)to report to the Board of Governors on all matters referred to it by either of them;
(v)to recommend to the Board of Governors the names of teachers in faculties to be recognised as University teachers for Post-Graduate instruction or guidance in research;
(vi)to lay down conditions under which Post-Graduate students should work;
(vii)to recommend to the Board of Governors the names of suitable persons as referees for examining the thesis submitted by the students;
(viii)to exercise such other powers and discharge such duties as may be provided for by regulations; and,
(ix)generally, to advise on all academic matters falling within its purview.