Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Madhya Pradesh - Subsection Section 44(ii) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972 (ii)propaganda and publicity and extension services on the matters relating to general improvement of conditions of buying and selling of agricultural produces;
