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State of Haryana - Section

Section 92 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

92. Model Conditions of Supply.

(1)The Commission may direct from time to time the model conditions of supply to be adopted by the licensee, with such variations as the Commission may direct and the licensee shall furnish to the Commission the finalised conditions of supply for approval.
(2)The licensee shall always keep in his office an adequate number of printed copies of the sanctioned conditions of supply and shall, on demand, sell such copies to any applicant at a price notified by the Commission from time to time.