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State of Punjab - Section

Section 29 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

29. Appointment of third Examiner.

- In cases where an internal examiner reduces the marks of a candidate, the matter shall be reported to the Chairman who will, if he deems necessary, appoint a third examiner whose award shall be taken as final.