Section 5(b) in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971
(b)An affidavit duly attested by a competent authority, to the effect that no other member of the applicant's family is receiving stipend under these rules nor has applied for a stipend under these rules.]
