Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 43 in The M.P. Workmen's Compensation Rules, 1962

43. Apportionment of compensation among dependents.

- The provisions of this part except those contained in Rules 26, 27 and 39 shall as lar as may be apply in the case of any proceedings relating to the apportionment of compensation among dependents of a deceased workman.