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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(1) in The Haryana New Mandi Townships Building Rules, 1967

(1)
(a)A connection between a drain and a private or public sewer shall be so made that the drain shall join the sewer obliquely in the direction of the flow of the sewers;
(b)if practicable for connection shall be made at an existing junction in the sewer;
(c)where a junction is made in a sewer, the sewer shall be properly rejoined and made water tight.