Section 74 in The Haryana New Mandi Townships Building Rules, 1967
74. Communications between drains and sewers and between sewers - [Section 4(2)(1)].
(1)(a)A connection between a drain and a private or public sewer shall be so made that the drain shall join the sewer obliquely in the direction of the flow of the sewers;(b)if practicable for connection shall be made at an existing junction in the sewer;(c)where a junction is made in a sewer, the sewer shall be properly rejoined and made water tight.(2)(a)if a connection between a private sewer and public sewer or between two private sewers is not made at a manwhole, a manwhole shall be made upon the private sewer within 12 metres (39.37 feet) of the public sewer or other private sewer to which it is connected;(b)every such manwhole shall comply with the requirements as to manwhole set out in the bye-law relating to private sewer.
