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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3) in Chhattisgarh Rice Custom Milling Order, 2016

(3)Every miller shall submit a monthly return to the Collector as per the Schedule-II, giving information of paddy purchased in any other manner, stocks of paddy and rice available with the miller and paddy milled by the miller.