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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(i) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(i)If a vacancy in the office of the President of the Water Users' Association arises, the Managing committee of the Distributary committee in which the Water Users' Association is situated, shall nominate one of the existing Managing committee Members of the Water Users' Association as President of Water Users' Association. Where the Distributary committee does not exist the nomination shall be made by the Project Authority.