Section 7(2)(d) in Chandigarh Panchayat Election Rules, 1994

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(d) in Chandigarh Panchayat Election Rules, 1994

(d)the date or dates on which a poll shall if necessary, be taken which or the first of which shall be a date not earlier than the seventh day after the last date for the withdrawal of candidatures, and

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State of Punjab - Subsection

Section 7(2)(d) in Chandigarh Panchayat Election Rules, 1994