Section 7(2) in Chandigarh Panchayat Election Rules, 1994
(2)As soon as the notification calling upon elector of constituency to elect a member or members is issued, Election Commission shall, by notification in the official Gazette, appoint :-(a)The last date for making nominations, which shall be the fifth day after the date of publication of the first mentioned notification, or if that day is a public holiday, the next succeeding day which is not a public holiday;(b)the date for the scrutiny of nomination which shall be the day immediately following the last date for making nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday.(c)the last date for the withdrawal of candidatures, which shall be the second day after the date for the scrutiny of nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday;(d)the date or dates on which a poll shall if necessary, be taken which or the first of which shall be a date not earlier than the seventh day after the last date for the withdrawal of candidatures, and(e)the date before which the election shall be completed :Provided that Election Commission may extend the period of completion of election, if necessary by issuing a Notification to this effect in the official Gazette.
