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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in THE MADHYA PRADESH EMPLOYEES SELECTION BOARD (AMENDMENT) ACT, 2022

(b)to develop the selection systems and/or conduct selection process in respect of the appointments which are outside the purview of the Madhya Pradesh Public Service Commission , being made by the State Government,Central Government,public sector undertakings, semi-Government institutions and to conduct such selection on their request: