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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(7) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(7)The owner shall get the postmortem examination of the elephant done by a Veterinary Doctor and shall submit the report to the Chief Wildlife Warden or the Officer authorized by him within fifteen days of the death.