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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(h) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2006

(h)payment of 10% advertisement charges, inside and around the stadium to be given to Sports Authority of Andhra Pradesh. Size of advertisement boards and banners shall have the prior approval of Sports Authority of Andhra Pradesh.