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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(1) in Srinagar and Jammu Cluster Universities Act, 2016

(1)The Cluster Universities of Srinagar and Jammu shall have the Faculties one each for Arts, Science, Social Sciences, Commerce, Education and such other Faculties as may be prescribed by the Statutes of the Cluster University from time to time.