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State of Jammu-Kashmir - Section

Section 25 in Srinagar and Jammu Cluster Universities Act, 2016

25. Faculties.

(1)The Cluster Universities of Srinagar and Jammu shall have the Faculties one each for Arts, Science, Social Sciences, Commerce, Education and such other Faculties as may be prescribed by the Statutes of the Cluster University from time to time.
(2)Each of the Faculties of Arts, Science, Social Sciences, Commerce and Education shall consist of-
(i)The Professors and Associate Professors of the Cluster University Schools comprising the Faculty ;
(ii)Professors or Associate Professors, in case there are no Professors in the concerned subject, representing the Constituent, Autonomous and Affiliated Colleges of the Cluster University in each subject comprising each Faculty ;
(iii)two persons other than teachers nominated to the Faculty by the Academic Council possessing expert knowledge of the subject, comprising the Faculty.