Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(a) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(a)An account shall be opened in the name of the Fund in the bank. The General Manager (Finance) of the Federation along with an authorized member of the committee shall operate the Fund and maintain separate account for the same: