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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(2)The Standard Estimates shall be re-submitted to the [Competent Authority] [Substituted for the words 'Chief Engineer' vide Punjab Notification dated 10.4.2001.] if revision of premium provided therein is contemplated.