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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in Orissa State Financial Corporation General Regulations, 1957

(1)At the Annual General Meeting the following business shall be transacted, namely :
(a)Reading and consideration of the annual accounts of the Corporation, including the profit and loss Account and the Balance Sheet for the year ending the previous 31st March, together with a report by the Board on the working of the Corporation throughout the year and the Auditor's report (s) of the said Balance Sheet and accounts.
(b)Election of the Auditor and the election, if any of the Director under the Act.