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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1)(a) in Orissa State Financial Corporation General Regulations, 1957

(a)Reading and consideration of the annual accounts of the Corporation, including the profit and loss Account and the Balance Sheet for the year ending the previous 31st March, together with a report by the Board on the working of the Corporation throughout the year and the Auditor's report (s) of the said Balance Sheet and accounts.