Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Maharashtra - Subsection Section 103(ii) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (ii)He shall contribute to the University Provident Fund and receive gratuity, in accordance with the University rules in this behalf.
